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State of Rajasthan - Section
Section 29 in Rajasthan Tenancy (Government) Rules, 1955
29. [ Scale of relief. - The relation between the relief to be given in rent and the loss on the holding calculated, is given in the following table :
| Loss measured in paise per rupee of normalproduce | Relief in rent | |
| 1. | Less than 37 paisa | Nil |
| 2. | Amounting to 37 paisa but not amounting to 50 paisa | 25 paisa |
| 3. | Amounting to 50 paisa but not amounting to 62 paisa | 37 paisa |
| 4. | Amounting to 62 paisa but not amounting to 75 paisa | 50 paisa |
| 5. | Amounting to 75 paisa | 62 paisa |
| 6. | More than 75 paisa | 100 paisa |