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State of Jammu-Kashmir - Section

Section 1 in State Water Resources Regulatory Authority (Manner and Guidelines to Ensure Smooth, Uninterrupted and Leakage free Supply of Water to Farmers) Regulations, 2018

1. Short Title and Commencement.

- (i) These Regulations may be called the State Water Resources Regulatory Authority (Manner and Guidelines to Ensure Smooth, Uninterrupted and Leakage free Supply of Water to Farmers) Regulations, 2018.
(ii)These Regulations shall come into force from the date of their publication in the Government Gazette.
(iii)These Regulations shall extend to the whole of the Jammu and Kashmir State and will serve as guidelines for proper regulation of supply of water for irrigation for the State controlled canals in the State of Jammu and Kashmir.
Chapter-II Definitions