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[Cites 0, Cited by 0] [Section 94] [Entire Act]

NCT Delhi - Subsection

Section 94(2) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(2)The list of the gang having once been made in the gate register need not be rewritten on each occasion of its passage through the main gate, and every change in the gang must occasion of its passage through the main gate, but every change in the gang must be noted and attested by the signature or seal of the warder in charge, as well as by that of the gate-keeper, who shall at once report to the Deputy Superintendent the circumstance.