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State of Madhya Pradesh - Section

Section 8 in Rules under the M.P. Ceiling on Agricultural Holdings Act, 1960

8. Places where statement shall be published. - Under sub-section (3) of Section 11, the draft statement shall be published at the offices of the competent authority, tahsildar and at convenient places in the village or villages in which the land, in respect of which such statement has been prepared is situate.