Section 5(vi) in Kumaun and Uttarkhand Zamindari Abolition and Land Reforms Rules, 1965
(vi)All suits, applications and proceedings under the Tehri-Garhwal Bhumi Sambandhi Adhikar Niyam, 1941, mentioned at Items 1,2,9 of sub-clause 'Ka' of Section 35 and Item 7,8, and 11 of sub-clause 'Kha' of Section 35 of the Said Adhikar Niyam;
