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Karnataka High Court

India Awake For Transparency vs Hasham Investment And Trading Company ... on 18 November, 2022

Author: Alok Aradhe

Bench: Alok Aradhe

                         1


IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 18TH DAY OF NOVEMBER 2022

                      PRESENT

       THE HON'BLE MR.JUSTICE ALOK ARADHE

                        AND

         THE HON'BLE MS.JUSTICE J.M.KHAZI

                R.P.NO.248 OF 2021

BETWEEN:

INDIA AWAKE FOR TRANSPARENCY
SHRISTHI CRESCENDO
24, DESIKA ROAD
MYLAPORE
CHENNAI - 600 004
                                         ...PETITIONER

(BY SRI. SUBRAMANIAN R, ADVOCATE - ABSENT)

AND:


1.     HASHAM INVESTMENT AND
       TRADING COMPANY PRIVATE LIMITED
       REGISTERED OFFICE AT NO.134,
       DODDAKANNELLI,
       NEXT TO WIPRO CORPORATE OFFICE,
       SARJAPUR ROAD,
       BANGALORE - 560 035
       KARNATAKA
       REPRESENTED BY ITS DIRECTOR

2.     UNION OF INDIA
       REPRESENTED HEREIN BY THE REGIONAL
       DIRECTOR
       DEPARTMENT OF COMPANY AFFAIRS
       3RD FLOOR, CORPORATE BHAWAN
                          2


     BANDLAGUDA NAGOLE
     TATTIANNARAM VILLAGE
     HAYAT NAGAR MANDAL
     RANGA REDDY DISTRICT
     HYDERABAD - 500 068

3.   OFFICIAL LIQUIDATOR
     (ATTACHED TO HIGH COURT OF KARNATAKA)
     KENDRIYA SADAN
     D & F WING, 4TH FLOOR,
     KORAMANGALA
     BENGALURU - 560 034

4.   MR AZIM PREMJI
     S/O LATE MUHAMMED HASHIM PREMJI
     AGED ABOUT 70 YEARS
     RESIDING AT
     SURVEY NO 75, 133,135/1, 136/1
     DODDAKANNALLI VILLAGE
     SARJAPUR ROAD,
     BENGALURU - 560 035

5.   RESERVE BANK OF INDIA
     CENTRAL OFFICE,
     FORT, MUMBAI - 400 001
     REPRESENTED BY ITS GOVERNOR

6.   REGISTRAR OF COMPANIES
     'E' WING, 2ND FLOOR,
     KENDRIYA SADANA
     KORAMANGALA,
     BENGALURU - 560 034

7.   M/S RAMRAJ AND CO
     CHARTERED ACCOUNTANTS
     #65, 4TH FLOOR, 29TH A CROSS
     GEETHA COLONY 4TH BLOCK
     JAYANAGAR,
     BENGALURU - 560 011

8.   MR P V SRINIVASAN
     DIRECTOR HASHAM INVESTMENT AND
     TRADING COMPANY PRIVATE LIMITED
                         3


     S/O P VASUDEVAN
     AGED ABOUT 56 YEARS
     DIRECTOR,
     HASHAM INVESTMENT AND TRADING
     COMPANY PRIVATE LIMITED
     RESIDING AT NO.524
     16TH CROSS,
     INDIRANAGAR 2ND STAGE,
     BENGALURU - 560 038

9.   MRS YASMEEN AZIM PREMJI
     DIRECTOR
     HASHAM INVESTMENT AND
     TRADING COMPANY PRIVATE LIMITED
     W/O MR.AZIM PREMJI
     AGED MAJOR
     RESIDING AT SURVEY NO.75, 133
     135/1, 136/1 DODDAKANNALLI VILLAGE
     SARJAPUR ROAD
     BENGALURU - 560 035

                                   ...RESPONDENTS

(BY SRI SAJI P JOHN, ADVOCATE FOR R1 - ABSENT;
    SMT. ANUPAMA HEGDE, ADVOCATE FOR R2 & R6)

     THIS RP IS FILED UNDER SECTION 114 R/W ORDER
XLVII AND SECTION 151 OF CPC, PRAYING TO a) REVIEW
THE ORDER DATED 22.04.2021 DISMISSING OSA 1/2021
AND RESTORE THE OSA 1/2021 ON THE FILE OF THE
HON'BLE COURT FOR BEING HEARD ON MERITS; b) PASS
SUCH OTHER ORDERS AND GRANT SUCH OTHER ORDERS
AND GRANT SUCH OTHER RELIEFS AS DEEMED FIT IN THE
CIRCUMSTANCES OF THE CASE IN THE INTEREST OF
JUSTICE AND EQUITY.


     THIS RP COMING ON FOR ORDERS THIS DAY, ALOK
ARADHE J., MADE THE FOLLOWING
                          4


                     ORDER

Learned counsel for petitioner has filed memo seeking leave of this Court to withdraw the petition.

Memo is taken on record.

Accordingly, review petition is dismissed as withdrawn.

Sd/-

JUDGE Sd/-

JUDGE RR