Karnataka High Court
India Awake For Transparency vs Hasham Investment And Trading Company ... on 18 November, 2022
Author: Alok Aradhe
Bench: Alok Aradhe
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 18TH DAY OF NOVEMBER 2022
PRESENT
THE HON'BLE MR.JUSTICE ALOK ARADHE
AND
THE HON'BLE MS.JUSTICE J.M.KHAZI
R.P.NO.248 OF 2021
BETWEEN:
INDIA AWAKE FOR TRANSPARENCY
SHRISTHI CRESCENDO
24, DESIKA ROAD
MYLAPORE
CHENNAI - 600 004
...PETITIONER
(BY SRI. SUBRAMANIAN R, ADVOCATE - ABSENT)
AND:
1. HASHAM INVESTMENT AND
TRADING COMPANY PRIVATE LIMITED
REGISTERED OFFICE AT NO.134,
DODDAKANNELLI,
NEXT TO WIPRO CORPORATE OFFICE,
SARJAPUR ROAD,
BANGALORE - 560 035
KARNATAKA
REPRESENTED BY ITS DIRECTOR
2. UNION OF INDIA
REPRESENTED HEREIN BY THE REGIONAL
DIRECTOR
DEPARTMENT OF COMPANY AFFAIRS
3RD FLOOR, CORPORATE BHAWAN
2
BANDLAGUDA NAGOLE
TATTIANNARAM VILLAGE
HAYAT NAGAR MANDAL
RANGA REDDY DISTRICT
HYDERABAD - 500 068
3. OFFICIAL LIQUIDATOR
(ATTACHED TO HIGH COURT OF KARNATAKA)
KENDRIYA SADAN
D & F WING, 4TH FLOOR,
KORAMANGALA
BENGALURU - 560 034
4. MR AZIM PREMJI
S/O LATE MUHAMMED HASHIM PREMJI
AGED ABOUT 70 YEARS
RESIDING AT
SURVEY NO 75, 133,135/1, 136/1
DODDAKANNALLI VILLAGE
SARJAPUR ROAD,
BENGALURU - 560 035
5. RESERVE BANK OF INDIA
CENTRAL OFFICE,
FORT, MUMBAI - 400 001
REPRESENTED BY ITS GOVERNOR
6. REGISTRAR OF COMPANIES
'E' WING, 2ND FLOOR,
KENDRIYA SADANA
KORAMANGALA,
BENGALURU - 560 034
7. M/S RAMRAJ AND CO
CHARTERED ACCOUNTANTS
#65, 4TH FLOOR, 29TH A CROSS
GEETHA COLONY 4TH BLOCK
JAYANAGAR,
BENGALURU - 560 011
8. MR P V SRINIVASAN
DIRECTOR HASHAM INVESTMENT AND
TRADING COMPANY PRIVATE LIMITED
3
S/O P VASUDEVAN
AGED ABOUT 56 YEARS
DIRECTOR,
HASHAM INVESTMENT AND TRADING
COMPANY PRIVATE LIMITED
RESIDING AT NO.524
16TH CROSS,
INDIRANAGAR 2ND STAGE,
BENGALURU - 560 038
9. MRS YASMEEN AZIM PREMJI
DIRECTOR
HASHAM INVESTMENT AND
TRADING COMPANY PRIVATE LIMITED
W/O MR.AZIM PREMJI
AGED MAJOR
RESIDING AT SURVEY NO.75, 133
135/1, 136/1 DODDAKANNALLI VILLAGE
SARJAPUR ROAD
BENGALURU - 560 035
...RESPONDENTS
(BY SRI SAJI P JOHN, ADVOCATE FOR R1 - ABSENT;
SMT. ANUPAMA HEGDE, ADVOCATE FOR R2 & R6)
THIS RP IS FILED UNDER SECTION 114 R/W ORDER
XLVII AND SECTION 151 OF CPC, PRAYING TO a) REVIEW
THE ORDER DATED 22.04.2021 DISMISSING OSA 1/2021
AND RESTORE THE OSA 1/2021 ON THE FILE OF THE
HON'BLE COURT FOR BEING HEARD ON MERITS; b) PASS
SUCH OTHER ORDERS AND GRANT SUCH OTHER ORDERS
AND GRANT SUCH OTHER RELIEFS AS DEEMED FIT IN THE
CIRCUMSTANCES OF THE CASE IN THE INTEREST OF
JUSTICE AND EQUITY.
THIS RP COMING ON FOR ORDERS THIS DAY, ALOK
ARADHE J., MADE THE FOLLOWING
4
ORDER
Learned counsel for petitioner has filed memo seeking leave of this Court to withdraw the petition.
Memo is taken on record.
Accordingly, review petition is dismissed as withdrawn.
Sd/-
JUDGE Sd/-
JUDGE RR