Section 1 in The U.P. Entertainments and Betting Tax Rules, 1981
1. [ Short title, commencement and application. [Substituted by Notification No. 1671/XI-KSV-97-XXX-EB-9(1)/91, dated 24.09.1997 (w.e.f. 24.09.1997).]
(1)These rules may be called the Uttar Pradesh Entertainments and Betting Tax Rules, 1981.(2)They shall come into force with effect from 16th August, 1981.(3)They shall apply to all entertainments and betting other than entertainments through cable service.]
