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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)In case of doubt as to the status of a diplomatic functionary in charge of an embassy or legation, an officer should be sent on shore to ascertain it previous to the interchange of visits.Explanation. - For the purpose of this regulation, diplomatic functionaries include diplomatic functionaries of the Commonwealth.