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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(i) in The Maharaja Sayajirao University of Baroda Act, 1949

(i)the Secondary School Certificate Examination [*] [Words 'in the eleventh standard' deleted by Gujarat 14 of 2002, dated 6th April 2002 (w.e.f. 01-08-2002).] or the Higher Secondary School Certificate Examination] [conducted by the Gujarat Secondary and Higher Secondary Education Board] [Substituted by Gujarat 14 of 2002, dated 6lh April 2002 (w.e.f. 01-08-2002).], [*] [The words 'Bombay State' were omitted by the Gujarat Adaptation of Laws (State and Concurrent Subjects) Order, 1960.] in such subjects [and with such standards of attainment] [These words were inserted by Bombay 52 of 1950, Section 30 (a).] as may be prescribed by the [Ordinances] [This word was substituted for the word 'Statutes', by Bombay 52 of 1950, Section 30 (a).]; or