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[Cites 0, Cited by 0] [Section 277] [Entire Act]

Greater Bengaluru City Corporation -

Section 277(4) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(4)The Chief Commissioner shall pay to the proprietor of the concernedlibrary the value of any book destroyed. Explanation.- For the purposes of thissection the Commissioner shall from time to time notify what diseases are to be