Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1)(b) in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012

(b)by registered post with acknowledgment due, or through E-mail, authorized Courier, S.M.S. or telephone.