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Madhya Pradesh High Court

Mr. Rohtas Goel vs Mp Pollution Control Board Through Shri ... on 15 July, 2025

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

                                                              1                             MCRC-51711-2024
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                      MCRC No. 51711 of 2024
                           (MR. ROHTAS GOEL AND OTHERS Vs MP POLLUTION CONTROL BOARD THROUGH SHRI S.N. PATIL )



                         Dated : 15-07-2025
                                Shri Vijay Kumar Asudani - Advocate for the applicant.

                                Shri Shivam Bhargav-Adv. for the respondent [R-1].

Let the matter be listed in the next week along with M.Cr.C.No.33728/2025.

(SUBODH ABHYANKAR) JUDGE moni Signature Not Verified Signed by: MONI RAJU Signing time: 15-07- 2025 17:56:23