Madhya Pradesh High Court
Mr. Rohtas Goel vs Mp Pollution Control Board Through Shri ... on 15 July, 2025
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 MCRC-51711-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 51711 of 2024
(MR. ROHTAS GOEL AND OTHERS Vs MP POLLUTION CONTROL BOARD THROUGH SHRI S.N. PATIL )
Dated : 15-07-2025
Shri Vijay Kumar Asudani - Advocate for the applicant.
Shri Shivam Bhargav-Adv. for the respondent [R-1].
Let the matter be listed in the next week along with M.Cr.C.No.33728/2025.
(SUBODH ABHYANKAR) JUDGE moni Signature Not Verified Signed by: MONI RAJU Signing time: 15-07- 2025 17:56:23