Section 35(2) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974
(2)A person desiring to enter a sanctuary for the purpose of transaction of lawful business with any person residing in the sanctuary shall obtain an entry permit free of charge from the entry' point/points specified by sanctuary superintendent. All other conditions specified in Rule 34 shall be applicable to this permit.] [Substituted by Notification No. 14-82-88-X-2, dated 19-1-1997]
