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Bengal Presidency - Section

Section 12 in Bengal Diseases of Animals Act, 1944

12. Power of [Veterinary Officer] to carry out post mortem examinations. - Subject to such rules as may be prescribed the [Veterinary Officer] may make or cause to be made a post mortem examination of any [livestock] which at the time of its death was infective or suspected to have been then infective and for this purpose he may cause the carcass of any such [livestock] to be exhumed.