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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(a) in The Orissa Contributory Provident Fund Rules, 1938

(a)has been admitted before these rules came into force to the benefits of a special or Contributory Provident Fund maintained by Government; or