Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64F(1)] [Section 64F] [Entire Act] Union of India - Subsection Section 64F(1)(c) in The Insurance Act, 1938 (c)three persons to represent insurance agents, intermediaries and policyholders respectively as may be nominated by the Authority;