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State of Haryana - Section

Section 28 in Haryana Rural Employment Guarantee Scheme, 2007

28. Convergence/ dovetailing with other programmes (section 4).

- Convergence of Scheme with funds from other sources is permissible to create durable assets. Hence the funds available with Panchayati Raj Institutions from other sources such as National and State Finance Commissions, State departments, Haryana Rural Development Fund Board Administration and Centrally Sponsored Rural Development Schemes shall be dovetailed, as far as practicable, for construction of durable community assets/works permissible under the National Rural Employment Guarantee Act.