Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49A] [Entire Act] State of Rajasthan - Subsection Section 49A(2) in The Rajasthan Homoeopathic Medicine Act, 1969 (2)The permission under sub-section (1) shall be granted in such manner and on payment of such fees as may be prescribed.]
