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Bombay High Court

Pr. Commissioner Of Income Tax-7 vs L'Oreal India Pvt. Ltd on 30 August, 2019

Bench: M.S. Sanklecha, Nitin Jamdar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

         INCOME TAX APPEAL(IT) NO. 897 OF 2017

 Pr. Commissioner Of Income Tax-7                        ....Appellants
              V/S
 L'oreal India Pvt. Ltd.                                ....Respondent
        CORAM :                M.S. SANKLECHA &
                               NITIN JAMDAR, JJ
      DATE :                   30th August, 2019
 P.C. :

Due to paucity of time the matter is adjourned to 13/09/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.

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