Section 29 in The Orissa Veterinary Practitioners Rules, 1976
29. Procedure for supplying information.
- Where the information in question is in the nature of a complaint by a person or body charging the registered Veterinary Practitioner with infamous conduct in professional matters the information must be in the form of a complaint made in writing by the person complaining, stating the grounds of the complaint which shall be accompanied by appropriate declarations as to the facts of the case.
