Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 6 in Rules of Admission to M.B.B.S Course to Medical Colleges in Rajasthan, 1985 6. Allotment of Seats. - The first. 35% (including 15 seats reserved under clause 2(B) shall go to the candidates competing on All India basis.
