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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Karnataka - Subsection

Section 31(2)(xviii) in The Karnataka State Universities Act, 2000

(xviii)to exercise such other powers and to perform such other duties as may be conferred or imposed on it by this Act or the Statutes, Ordinance or Regulations, made there under;