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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Sikkim - Subsection

Section 6(4)(c) in Sikkim Agricultural Land Ceiling and Reforms Act, 1977

(c)land held by a cooperative society including a cooperative Bank, the State Bank of India, a subsidiary of the State Bank of India as defined in the State Bank of India (Subsidiary Banks) Act, 1959, a corresponding new bank as defined in the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970, the Agricultural Refinance Corporation and the Agricultural Finance Corporation: