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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Goa - Subsection

Section 40(11) in Goa Tax on Entry of Goods Rules, 2000

(11)Name(s) and address(es) of the proprietors, partners, members, all persons having any interest in the business (additional sheets with the following columns shall be used, if necessary.) ..............................................................................................................................................................
Sl. No. Name in full of each person Name of father of each person Age of each person Permanent postal address of each person Present postal address of each person Extent of interest of each person in the business Signature of person Name, address and signature of witness attestingsignature
(1) (2) (3) (4) (5) (6) (7) (8) (9)
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