Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Haryana - Subsection

Section 34(3)(e) in Haryana Rural Employment Guarantee Scheme, 2007

(e)monitoring the implementation of the Act and the schemes in the State and coordinating such implementation with the Central Council;