Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Jharkhand - Subsection Section 9(2)(c) in Jharkhand Advocates Clerks Welfare Fund Act, 2018 (c)receive applications from the members of the Fund, their nominees or legal representatives, as the case may be, for payment out of the Fund;