Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 54 in The M.P. Irrigation Rules, 1974 54. Section 37-B. - The cultivators desiring construction of a sub-merging tank shall apply to the Executive Engineer concerned in Form 2.
