Delhi High Court - Orders
Rao Khem Chand Vidya Vihar Shiksha ... vs National Council For Teacher Education ... on 14 January, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~20 to 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6971/2018 & CM No.26403/2018
RAO KHEM CHAND VIDYA VIHAR
SHIKSHA SAMITI & ANR. ..... Petitioners
Through : Ms. Binisa Mohanty and
Ms. Priti Kumari, Advs.
versus
NATIONAL COUNCIL FOR TEACHER
EDUCATION & ORS. ..... Respondents
Through : Ms. Arunima Dwivedi,
Standing Counsel with Ms.
Preeti Kumra, Adv. for
NCTE/R-1 and 2.
+ W.P.(C) 6973/2018 & CM No.26406/2018
RAO KHEM CHAND VIDYA VIHAR
SHIKSHA SAMITI & ANR. ..... Petitioners
Through : Ms. Binisa Mohanty and
Ms. Priti Kumari, Advs.
versus
NATIONAL COUNCIL FOR TEACHER
EDUCATION & ORS. ..... Respondents
Through : Ms. Arunima Dwivedi,
Standing Counsel with Ms.
Preeti Kumra, Adv. for
NCTE/R-1 and 2.
+ W.P.(C) 9711/2018 & CM No.37871/2018
ST. MARY EDUCATION SOCIETY AND ANR.... Petitioners
Through : Ms. Binisa Mohanty and
Ms. Priti Kumari, Advs.
versus
NATIONAL COUNCIL FOR TEACHER
EDUCATION AND ORS. ..... Respondents
Through : Mr. Vardhaman Kaushik and
Mr. Naresh Kaushik, Advs. for
NCTE.
Ms. Vriti Gujral, Adv. for Mr.
N. Gupta, Adv. for R-3/MDU.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 14.01.2019 Learned counsel for the respondents have stated that the petitions similar to the present petitions challenging the constitutionality of Regulation 5(3) of NCTE (Recognition Norms and Procedure) Regulations, 2014 are pending before the Bench presided by Hon'ble the Chief Justice.
Subject to the orders of Hon'ble the Chief Justice, list before the said Bench on 11.02.2019.
Pleadings shall be completed in the meanwhile.
S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 14, 2019 aj