Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(28) in The Orissa Municipal Corporation Act, 2003

(28)"dairy man" means any occupier of dairy and includes any cowkeeper who trade in milk or any person who sells milk whether wholesale or by retail;