Supreme Court - Daily Orders
Manu Talwar vs M/S. Bptp Ltd. on 20 November, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.42 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). 35789/2015
MANU TALWAR AND ANR Appellant(s)
VERSUS
M/S. BPTP LTD. Respondent(s)
(with appln. (s) for condonation of delay in filing appeal.)
Date : 20/11/2015 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Appellant(s) Mr. Alok Kumar, Adv.
Mr. Surya Kant,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Admitted.
(Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master Signature Not Verified Digitally signed by Gulshan Kumar Arora Date: 2015.11.20 16:52:06 IST Reason: