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Supreme Court - Daily Orders

Manu Talwar vs M/S. Bptp Ltd. on 20 November, 2015

Bench: Dipak Misra, Prafulla C. Pant

     ITEM NO.42                               COURT NO.5                SECTION XVII

                                     S U P R E M E C O U R T O F     I N D I A
                                             RECORD OF PROCEEDINGS

                                     Civil Appeal Diary No(s).   35789/2015

     MANU TALWAR AND ANR                                                 Appellant(s)

                                                      VERSUS

     M/S. BPTP LTD.                                                      Respondent(s)


     (with appln. (s) for condonation of delay in filing appeal.)


     Date : 20/11/2015 This appeal was called on for hearing today.


     CORAM :                 HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE PRAFULLA C. PANT


     For Appellant(s)                    Mr. Alok Kumar, Adv.
                                         Mr. Surya Kant,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Admitted.

(Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master Signature Not Verified Digitally signed by Gulshan Kumar Arora Date: 2015.11.20 16:52:06 IST Reason: