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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(b) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971

(b)the president or any member of the council or committee not being entitled to hold or continue in office by reason of any disqualification or any irregularity or illegality in his election or nomination; or