Kerala High Court
N. Sivaprasad vs C.I. Of Police on 4 October, 2007
Bench: K.Balakrishnan Nair, T.R.Ramachandran Nair
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT :
THE HONOURABLE MR. JUSTICE K.BALAKRISHNAN NAIR
&
THE HONOURABLE MR. JUSTICE T.R.RAMACHANDRAN NAIR
THURSDAY, THE 4TH OCTOBER 2007 / 12TH ASWINA 1929
WP(C).No. 15407 of 2007(H)
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PETITIONER:
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N. SIVAPRASAD,
S/O. LATE NEELAKANDASASTRI, KONAZHATHU THEKKETHIL
HOUSE, VADAKKUMBHAGAM P.O., CHAVARA SOUTH,
KARUNAGAPPALLY, KOLLAM.
BY ADV. SRI.V.PHILIP MATHEW
RESPONDENTS:
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1. C.I. OF POLICE, KONNI,
PATHANAMTHITTA DISTRICT.
2. S.I. OF POLICE,
THANNITHODE, PATHANAMTHITTA DISTRICT.
3. ASSISTANT EXCISE COMMISSIONER,
PATHANAMTHITTA.
4. THOMAS SAMUEL,
VALLIKALAYIL HOUSE, THANNITYHODE, KONNI.
5. RAVEENDRAN NAIR, S/O. KALAMALAKSHIAMMA,
CHERIYATHU MALAYIL HOUSE, THANNITHODE, KONNI.
6. ALEYAMMA THOMAS, KOOTHINETHU HOUSE,
THANNITHODE, KONNI.
BY ADV. SRI.ABRAHAM SAMSON - R4, R5 & R6
GOVERNMENT PLEADER SRI. SALIM P.A.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04/10/2007, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO: 15407/2007 H
APPENDIX
PETITIONER'S EXHIBITS
EXT.P1. COPY OF THE LICENCE.
EXT.P2. COPY OF THE SALE DEED NO. 894/07 OF KONNI SRO RELATING TO THE
PETITIONER'S PROPERTY.
EXT.P3. COPY OF THE LAND TAX RECEIPT DT. 8/5/07.
EXT.P4. COPY OF THE OWNERSHIP CERTIFICATE OF THE PETITIONER'S BUILDING NO.
TPI/39A.
EXT.P5. COPY OF THE REPRESENTATION DT. 16/5/2007.
RESPONDENT'S EXHIBITS NIL.
Truecopy
tga
K.BALAKRISHNAN NAIR &
T.R.RAMACHANDRAN NAIR, JJ.
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W.P.(C) NO. 15407 OF 2007-H
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Dated 4th October, 2007.
JUDGMENT
Balakrishnan Nair, J.
It is common case that the building housing the toddy shop, T.S.No.11/2007-2008 has been destroyed by the local people on 16.6.2007. They were provoked by the assassination of the President of the organisation spear-heading the campaign against the location of the toddy shop in that area. In view of the above development, the police need not extend protection to a non-existent shop. Accordingly, the writ petition is dismissed.
K.BALAKRISHNAN NAIR, JUDGE.
T.R.RAMACHANDRAN NAIR, JUDGE.
Nm/