Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Kerala High Court

N. Sivaprasad vs C.I. Of Police on 4 October, 2007

Bench: K.Balakrishnan Nair, T.R.Ramachandran Nair

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                    PRESENT :

        THE HONOURABLE MR. JUSTICE K.BALAKRISHNAN NAIR
                     &
        THE HONOURABLE MR. JUSTICE T.R.RAMACHANDRAN NAIR

   THURSDAY, THE 4TH OCTOBER 2007 / 12TH ASWINA 1929

                WP(C).No. 15407 of 2007(H)
                -------------------------------------


PETITIONER:
-------------------

      N. SIVAPRASAD,
      S/O. LATE NEELAKANDASASTRI, KONAZHATHU THEKKETHIL
      HOUSE, VADAKKUMBHAGAM P.O., CHAVARA SOUTH,
      KARUNAGAPPALLY, KOLLAM.

    BY ADV. SRI.V.PHILIP MATHEW


RESPONDENTS:
-----------------------

    1. C.I. OF POLICE, KONNI,
      PATHANAMTHITTA DISTRICT.

    2. S.I. OF POLICE,
      THANNITHODE, PATHANAMTHITTA DISTRICT.

    3. ASSISTANT EXCISE COMMISSIONER,
      PATHANAMTHITTA.

    4. THOMAS SAMUEL,
      VALLIKALAYIL HOUSE, THANNITYHODE, KONNI.

    5. RAVEENDRAN NAIR, S/O. KALAMALAKSHIAMMA,
      CHERIYATHU MALAYIL HOUSE, THANNITHODE, KONNI.

    6. ALEYAMMA THOMAS, KOOTHINETHU HOUSE,
      THANNITHODE, KONNI.

    BY ADV. SRI.ABRAHAM SAMSON - R4, R5 & R6
   GOVERNMENT PLEADER SRI. SALIM P.A.

THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04/10/2007, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:

WP(C) NO: 15407/2007 H


APPENDIX


PETITIONER'S EXHIBITS


EXT.P1. COPY OF THE LICENCE.

EXT.P2. COPY OF THE SALE DEED NO. 894/07 OF KONNI SRO RELATING TO THE
PETITIONER'S PROPERTY.

EXT.P3. COPY OF THE LAND TAX RECEIPT DT. 8/5/07.

EXT.P4. COPY OF THE OWNERSHIP CERTIFICATE OF THE PETITIONER'S BUILDING NO.
TPI/39A.

EXT.P5. COPY OF THE REPRESENTATION DT. 16/5/2007.




RESPONDENT'S EXHIBITS     NIL.




                                             Truecopy

tga



                       K.BALAKRISHNAN NAIR &

                    T.R.RAMACHANDRAN NAIR, JJ.

                    -----------------------------------------

                     W.P.(C) NO. 15407 OF 2007-H

                    -----------------------------------------

                         Dated 4th October, 2007.

                                JUDGMENT

Balakrishnan Nair, J.

It is common case that the building housing the toddy shop, T.S.No.11/2007-2008 has been destroyed by the local people on 16.6.2007. They were provoked by the assassination of the President of the organisation spear-heading the campaign against the location of the toddy shop in that area. In view of the above development, the police need not extend protection to a non-existent shop. Accordingly, the writ petition is dismissed.

K.BALAKRISHNAN NAIR, JUDGE.

T.R.RAMACHANDRAN NAIR, JUDGE.

Nm/