Patna High Court - Orders
Rewati Raman Singh & Ors vs The State Of Bihar & Ors on 2 April, 2018
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi, Nilu Agrawal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.535 of 2017
In
Civil Writ Jurisdiction Case No.11550 of 2016
======================================================
Shambhu Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 111 of 2018
In
Civil Writ Jurisdiction Case No.14313 of 2016
======================================================
Suman Kumar Jha, P D D No. 213421
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 195 of 2018
In
Civil Writ Jurisdiction Case No.6481 of 2017
======================================================
Ranjeet Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 353 of 2017
In
Civil Writ Jurisdiction Case No.14453 of 2016
======================================================
Rakesh Jha & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
2/50
with
Letters Patent Appeal No. 364 of 2017
In
Civil Writ Jurisdiction Case No.13959 of 2016
======================================================
Chandra Bhushan Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 440 of 2017
In
Civil Writ Jurisdiction Case No.12856 of 2016
======================================================
Sanjay Kumar Ram & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 462 of 2017
In
Civil Writ Jurisdiction Case No.15419 of 2016
======================================================
Mansha Kumari & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 466 of 2017
In
Civil Writ Jurisdiction Case No.12819 of 2016
======================================================
Gopal Kumar Gautam & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
3/50
with
Letters Patent Appeal No. 467 of 2017
In
Civil Writ Jurisdiction Case No.13042 of 2016
======================================================
Chanchal Chitwan & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 470 of 2017
In
Civil Writ Jurisdiction Case No.12138 of 2016
======================================================
Rashmi Kumari & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 469 of 2017
In
Civil Writ Jurisdiction Case No.13941 of 2016
======================================================
Manoj Kumar Chaudhary & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 472 of 2017
In
Civil Writ Jurisdiction Case No.11315 of 2016
======================================================
Jitendra Das & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
4/50
with
Letters Patent Appeal No. 474 of 2017
In
Civil Writ Jurisdiction Case No.15775 of 2016
======================================================
Arvind Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 480 of 2017
In
Civil Writ Jurisdiction Case No.12216 of 2016
======================================================
Ranjeet Kumar Ram & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 477 of 2017
In
Civil Writ Jurisdiction Case No.11042 of 2016
======================================================
Sanjeev Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 483 of 2017
In
Civil Writ Jurisdiction Case No.13867 of 2016
======================================================
Pankaj Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
5/50
with
Letters Patent Appeal No. 478 of 2017
In
Civil Writ Jurisdiction Case No.16418 of 2016
======================================================
Shailendra Manjhi & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 486 of 2017
In
Civil Writ Jurisdiction Case No.11892 of 2016
======================================================
Suresh Ram & Anr
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 491 of 2017
In
Civil Writ Jurisdiction Case No.12851 of 2016
======================================================
Dhirendra Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 494 of 2017
In
Civil Writ Jurisdiction Case No.11510 of 2016
======================================================
Santosh Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
6/50
with
Letters Patent Appeal No. 497 of 2017
In
Civil Writ Jurisdiction Case No.11549 of 2016
======================================================
Rajeev Kumar @ Rajiv Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 498 of 2017
In
Civil Writ Jurisdiction Case No.14204 of 2016
======================================================
Sunil Kumar Chaudhary & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 499 of 2017
In
Civil Writ Jurisdiction Case No.11550 of 2016
======================================================
Sonu Kumar Prasad & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 503 of 2017
In
Civil Writ Jurisdiction Case No.11315 of 2016
======================================================
Hamid Reza & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
7/50
with
Letters Patent Appeal No. 502 of 2017
In
Civil Writ Jurisdiction Case No.13688 of 2016
======================================================
Mukesh Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 504 of 2017
In
Civil Writ Jurisdiction Case No.12104 of 2016
======================================================
Md. Wasim & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 506 of 2017
In
Civil Writ Jurisdiction Case No.12294 of 2016
======================================================
Dharamvir Prasad ( P D D No. 216543 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 510 of 2017
In
Civil Writ Jurisdiction Case No.15888 of 2016
======================================================
Amitesh Kumar ( P D D No. 076410 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
8/50
with
Letters Patent Appeal No. 509 of 2017
In
Civil Writ Jurisdiction Case No.13811 of 2016
======================================================
Ranvir Ray & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 512 of 2017
In
Civil Writ Jurisdiction Case No.11550 of 2016
======================================================
Dileep Kumar Anokha & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 520 of 2017
In
Civil Writ Jurisdiction Case No.11550 of 2016
======================================================
Rakesh Kumar Dubey & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 523 of 2017
In
Civil Writ Jurisdiction Case No.12294 of 2016
======================================================
Sunil Kumar Jha ( P D D No. 221450 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
9/50
with
Letters Patent Appeal No. 524 of 2017
In
Civil Writ Jurisdiction Case No.15203 of 2016
======================================================
Manoj Kumar Sahni & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 526 of 2017
In
Civil Writ Jurisdiction Case No.12912 of 2016
======================================================
Deo Prakash Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 529 of 2017
In
Civil Writ Jurisdiction Case No.12294 of 2016
======================================================
Shatrughna Chaudhary ( P D D No. 108365 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 533 of 2017
In
Civil Writ Jurisdiction Case No.15430 of 2016
======================================================
Rajeev Ranjan Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
10/50
with
Letters Patent Appeal No. 531 of 2017
In
Civil Writ Jurisdiction Case No.12851 of 2016
======================================================
Brajesh Kumar Bharadwaj & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 532 of 2017
In
Civil Writ Jurisdiction Case No.12425 of 2016
======================================================
Bambam Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 539 of 2017
In
Civil Writ Jurisdiction Case No.11736 of 2016
======================================================
Ashok Kumar Thakur ( P D D No. 316292 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 536 of 2017
In
Civil Writ Jurisdiction Case No.11753 of 2016
======================================================
Chun Chun Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
11/50
with
Letters Patent Appeal No. 543 of 2017
In
Civil Writ Jurisdiction Case No.14645 of 2016
======================================================
Gopal Choudhary & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 546 of 2017
In
Civil Writ Jurisdiction Case No.14322 of 2016
======================================================
Pradeep Kumar Jha & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 547 of 2017
In
Civil Writ Jurisdiction Case No.11042 of 2016
======================================================
Manjay Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 550 of 2017
In
Civil Writ Jurisdiction Case No.11892 of 2016
======================================================
Manoj Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
12/50
with
Letters Patent Appeal No. 551 of 2017
In
Civil Writ Jurisdiction Case No.12602 of 2016
======================================================
Abdur Rafe Asad ( P D D No. 224406 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 552 of 2017
In
Civil Writ Jurisdiction Case No.11968 of 2016
======================================================
Adarsh Kumar Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 553 of 2017
In
Civil Writ Jurisdiction Case No.12392 of 2016
======================================================
Alok Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 555 of 2017
In
Civil Writ Jurisdiction Case No.13218 of 2016
======================================================
Ramesh Prasad Yadav & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
13/50
with
Letters Patent Appeal No. 556 of 2017
In
Civil Writ Jurisdiction Case No.13977 of 2016
======================================================
Vijay Kumar Gaur ( P D D / O 15442 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 557 of 2017
In
Civil Writ Jurisdiction Case No.12602 of 2016
======================================================
Rinku Kumari ( P D D No. 217187 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 563 of 2017
In
Civil Writ Jurisdiction Case No.15561 of 2016
======================================================
Saroj Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 564 of 2017
In
Civil Writ Jurisdiction Case No.14028 of 2016
======================================================
Ajit Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
14/50
with
Letters Patent Appeal No. 562 of 2017
In
Civil Writ Jurisdiction Case No.12104 of 2016
======================================================
Abhishek Kumar Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 567 of 2017
In
Civil Writ Jurisdiction Case No.14368 of 2016
======================================================
Bijendra Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 569 of 2017
In
Civil Writ Jurisdiction Case No.14931 of 2016
======================================================
Jay Prakash Roshan & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 574 of 2017
In
Civil Writ Jurisdiction Case No.14744 of 2016
======================================================
Ravi Kant Ranjan & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
15/50
with
Letters Patent Appeal No. 573 of 2017
In
Civil Writ Jurisdiction Case No.11736 of 2016
======================================================
Dinesh Kumar ( P D D No. 108629 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 570 of 2017
In
Civil Writ Jurisdiction Case No.11887 of 2016
======================================================
Rameshwar Prasad & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 586 of 2017
In
Civil Writ Jurisdiction Case No.13160 of 2016
======================================================
Jyotish Kumar Thakur & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 584 of 2017
In
Civil Writ Jurisdiction Case No.11315 of 2016
======================================================
Amrendra Kumar Pathak & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
16/50
with
Letters Patent Appeal No. 591 of 2017
In
Civil Writ Jurisdiction Case No.13477 of 2016
======================================================
Ajay Kumar Tiwari & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 594 of 2017
In
Civil Writ Jurisdiction Case No.12774 of 2016
======================================================
Deva Nand Rai & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 599 of 2017
In
Civil Writ Jurisdiction Case No.12745 of 2016
======================================================
Ramesh Chandra Mishra
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 600 of 2017
In
Civil Writ Jurisdiction Case No.14433 of 2016
======================================================
Satya Prakash & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
17/50
with
Letters Patent Appeal No. 607 of 2017
In
Civil Writ Jurisdiction Case No.13672 of 2016
======================================================
Rajeev Kumar Sharma & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 605 of 2017
In
Civil Writ Jurisdiction Case No.12531 of 2016
======================================================
Ravindra Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 608 of 2017
In
Civil Writ Jurisdiction Case No.14162 of 2016
======================================================
Chandan Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 609 of 2017
In
Civil Writ Jurisdiction Case No.15460 of 2016
======================================================
Shashi Kant Vrata & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
18/50
with
Letters Patent Appeal No. 375 of 2018
In
Civil Writ Jurisdiction Case No.12854 of 2016
======================================================
Peer Md. Ansari & Anr
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 611 of 2017
In
Civil Writ Jurisdiction Case No.14319 of 2016
======================================================
Vikash Kumar , P D D No. 223644 & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 613 of 2017
In
Civil Writ Jurisdiction Case No.13941 of 2016
======================================================
Swapnil Kumar, P D D No. 118658 & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 615 of 2017
In
Civil Writ Jurisdiction Case No.12272 of 2016
======================================================
Sanjay Kumar Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
19/50
with
Letters Patent Appeal No. 616 of 2017
In
Civil Writ Jurisdiction Case No.14006 of 2016
======================================================
Satyendra Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 621 of 2017
In
Civil Writ Jurisdiction Case No.12213 of 2016
======================================================
Rajan Kumar Mishra & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 619 of 2017
In
Civil Writ Jurisdiction Case No.12497 of 2016
======================================================
Yashwant Kumar Verma & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 623 of 2017
In
Civil Writ Jurisdiction Case No.13962 of 2016
======================================================
Gyandeo Paswan & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
20/50
with
Letters Patent Appeal No. 637 of 2017
In
Civil Writ Jurisdiction Case No.14432 of 2016
======================================================
Sanjeev Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 631 of 2017
In
Civil Writ Jurisdiction Case No.12089 of 2016
======================================================
Ashwini Kumar Dwivedi & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 630 of 2017
In
Civil Writ Jurisdiction Case No.14744 of 2016
======================================================
Pappu Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 633 of 2017
In
Civil Writ Jurisdiction Case No.12782 of 2016
======================================================
Rewati Raman Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
21/50
with
Letters Patent Appeal No. 634 of 2017
In
Civil Writ Jurisdiction Case No.14162 of 2016
======================================================
Sandip Kumar Shukla & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 641 of 2017
In
Civil Writ Jurisdiction Case No.14680 of 2016
======================================================
Dhanesh Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 645 of 2017
In
Civil Writ Jurisdiction Case No.13538 of 2016
======================================================
Rajiv Ranjan & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 647 of 2017
In
Civil Writ Jurisdiction Case No.11830 of 2016
======================================================
Ajay Prakash Giri & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
22/50
with
Letters Patent Appeal No. 646 of 2017
In
Civil Writ Jurisdiction Case No.13616 of 2016
======================================================
Ujwal Kumar
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 654 of 2017
In
Civil Writ Jurisdiction Case No.13659 of 2016
======================================================
Pankaj Kumar Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 660 of 2017
In
Civil Writ Jurisdiction Case No.11550 of 2016
======================================================
Shambhu Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 664 of 2017
In
Civil Writ Jurisdiction Case No.19029 of 2016
======================================================
Bharat Kumar Jaiswal & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
23/50
with
Letters Patent Appeal No. 663 of 2017
In
Civil Writ Jurisdiction Case No.14289 of 2016
======================================================
Manoj Kumar Barnwal & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 665 of 2017
In
Civil Writ Jurisdiction Case No.15721 of 2016
======================================================
Chandan Kumar Jha & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 672 of 2017
In
Civil Writ Jurisdiction Case No.15776 of 2016
======================================================
Pankaj Kumar Ram & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 676 of 2017
In
Civil Writ Jurisdiction Case No.11959 of 2016
======================================================
Vinay Kumar Gupta & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
24/50
with
Letters Patent Appeal No. 674 of 2017
In
Civil Writ Jurisdiction Case No.11671 of 2016
======================================================
Surya Narayan Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 680 of 2017
In
Civil Writ Jurisdiction Case No.15716 of 2016
======================================================
Rajkishor Singh ( P. D. D No. 020501 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 684 of 2017
In
Civil Writ Jurisdiction Case No.12774 of 2016
======================================================
Anand Kumar Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 683 of 2017
In
Civil Writ Jurisdiction Case No.13464 of 2016
======================================================
Dharamendra Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
25/50
with
Letters Patent Appeal No. 682 of 2017
In
Civil Writ Jurisdiction Case No.11755 of 2016
======================================================
Raghunath Prasad Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 689 of 2017
In
Civil Writ Jurisdiction Case No.14621 of 2016
======================================================
Shashikant Dubey & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 690 of 2017
In
Civil Writ Jurisdiction Case No.15666 of 2016
======================================================
Sayeedul Hassan & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 699 of 2017
In
Civil Writ Jurisdiction Case No.13223 of 2016
======================================================
Amit Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
26/50
with
Letters Patent Appeal No. 700 of 2017
In
Civil Writ Jurisdiction Case No.15019 of 2016
======================================================
Abhishek Kumar Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 693 of 2017
In
Civil Writ Jurisdiction Case No.17860 of 2016
======================================================
Nagmani Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 696 of 2017
In
Civil Writ Jurisdiction Case No.12602 of 2016
======================================================
Lal Bahadur Das ( P D D No. 080103 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 695 of 2017
In
Civil Writ Jurisdiction Case No.12294 of 2016
======================================================
Manish Kumar ( P D D No. 075180 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
27/50
with
Letters Patent Appeal No. 705 of 2017
In
Civil Writ Jurisdiction Case No.15755 of 2016
======================================================
Santosh Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 712 of 2017
In
Civil Writ Jurisdiction Case No.13699 of 2016
======================================================
Dhiraj Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 711 of 2017
In
Civil Writ Jurisdiction Case No.15321 of 2016
======================================================
Manish Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 722 of 2017
In
Civil Writ Jurisdiction Case No.14456 of 2016
======================================================
Abhishek Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
28/50
with
Letters Patent Appeal No. 726 of 2017
In
Civil Writ Jurisdiction Case No.14554 of 2016
======================================================
Chakrdhar Narayan & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 725 of 2017
In
Civil Writ Jurisdiction Case No.12138 of 2016
======================================================
Shatrughan Prasad & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 724 of 2017
In
Civil Writ Jurisdiction Case No.12639 of 2016
======================================================
Rohit Ranjan & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 730 of 2017
In
Civil Writ Jurisdiction Case No.13867 of 2016
======================================================
Quyamuddin & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
29/50
with
Letters Patent Appeal No. 732 of 2017
In
Civil Writ Jurisdiction Case No.12547 of 2016
======================================================
Dhananjay Kumar Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 737 of 2017
In
Civil Writ Jurisdiction Case No.11736 of 2016
======================================================
Masood Ahmad ( P D D No. 274738 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 736 of 2017
In
Civil Writ Jurisdiction Case No.14512 of 2016
======================================================
Pranav Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 740 of 2017
In
Civil Writ Jurisdiction Case No.11549 of 2016
======================================================
Vijay Kumar ( P D D No. 253696 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
30/50
with
Letters Patent Appeal No. 744 of 2017
In
Civil Writ Jurisdiction Case No.12602 of 2016
======================================================
Lalit Kumar Safi ( P D D No. 191767 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 748 of 2017
In
Civil Writ Jurisdiction Case No.14204 of 2016
======================================================
Ramanand Paswan ( P D D No. 030480 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 754 of 2017
In
Civil Writ Jurisdiction Case No.15352 of 2016
======================================================
Sanjeev Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 768 of 2017
In
Civil Writ Jurisdiction Case No.12639 of 2016
======================================================
Mangal Kumar @ Mangal Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
31/50
with
Letters Patent Appeal No. 771 of 2017
In
Civil Writ Jurisdiction Case No.14313 of 2016
======================================================
Vikash Kumar ( P D D No. 165584 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 776 of 2017
In
Civil Writ Jurisdiction Case No.14040 of 2016
======================================================
Ghanshyam Mandal ( P D D No. 218536 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 789 of 2017
In
Civil Writ Jurisdiction Case No.19854 of 2016
======================================================
Krishna Mohan Kumar Manjhi & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 791 of 2017
In
Civil Writ Jurisdiction Case No.12138 of 2016
======================================================
Pramod Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
32/50
with
Letters Patent Appeal No. 794 of 2017
In
Civil Writ Jurisdiction Case No.12171 of 2016
======================================================
Kanchan Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 817 of 2017
In
Civil Writ Jurisdiction Case No.11892 of 2016
======================================================
Md. Manzoor Alam & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 830 of 2017
In
Civil Writ Jurisdiction Case No.15303 of 2016
======================================================
Md. Shahzad Alam & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 837 of 2017
In
Civil Writ Jurisdiction Case No.13160 of 2016
======================================================
Pran Mohan Jha & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
33/50
with
Letters Patent Appeal No. 836 of 2017
In
Civil Writ Jurisdiction Case No.11892 of 2016
======================================================
Anuj Chaudhary & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 835 of 2017
In
Civil Writ Jurisdiction Case No.14594 of 2016
======================================================
Kamlesh Kumar Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 843 of 2017
In
Civil Writ Jurisdiction Case No.16100 of 2016
======================================================
Rishu Kumar Dwivedi & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 847 of 2017
In
Civil Writ Jurisdiction Case No.14693 of 2016
======================================================
Deepak Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
34/50
with
Letters Patent Appeal No. 851 of 2017
In
Civil Writ Jurisdiction Case No.14272 of 2016
======================================================
Chandan Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 850 of 2017
In
Civil Writ Jurisdiction Case No.17054 of 2016
======================================================
Nilam Kumari & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 857 of 2017
In
Civil Writ Jurisdiction Case No.14847 of 2016
======================================================
Umesh Prasad Mandal & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 866 of 2017
In
Civil Writ Jurisdiction Case No.15888 of 2016
======================================================
Mukesh Kumar Mandal ( P D D No. 007750 ) & Anr
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
35/50
with
Letters Patent Appeal No. 868 of 2017
In
Civil Writ Jurisdiction Case No.14489 of 2016
======================================================
Murari Prasad Yadav & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 893 of 2017
In
Civil Writ Jurisdiction Case No.14475 of 2016
======================================================
Ashutosh Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 898 of 2017
In
Civil Writ Jurisdiction Case No.15038 of 2016
======================================================
Pintu Ray & Anr
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 900 of 2017
In
Civil Writ Jurisdiction Case No.15974 of 2016
======================================================
Akhilesh Kumar Jha ( P D D No. 059388 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
36/50
with
Letters Patent Appeal No. 908 of 2017
In
Civil Writ Jurisdiction Case No.15337 of 2016
======================================================
Rajeev Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 933 of 2017
In
Civil Writ Jurisdiction Case No.15352 of 2016
======================================================
Chandani Kumari & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 948 of 2017
In
Civil Writ Jurisdiction Case No.16631 of 2016
======================================================
Santosh Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 957 of 2017
In
Civil Writ Jurisdiction Case No.14852 of 2016
======================================================
Binod Bhagat & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
37/50
with
Letters Patent Appeal No. 969 of 2017
In
Civil Writ Jurisdiction Case No.11315 of 2016
======================================================
Raja Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 968 of 2017
In
Civil Writ Jurisdiction Case No.14040 of 2016
======================================================
Ravindra Kumar Yadav ( P D D No. 014298 ) & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 972 of 2017
In
Civil Writ Jurisdiction Case No.12735 of 2016
======================================================
Dinesh Kumar Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 977 of 2017
In
Civil Writ Jurisdiction Case No.18322 of 2016
======================================================
Kumar Sagar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
38/50
with
Letters Patent Appeal No. 976 of 2017
In
Civil Writ Jurisdiction Case No.12869 of 2016
======================================================
Md. Mojamil Hussain & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 983 of 2017
In
Civil Writ Jurisdiction Case No.15703 of 2016
======================================================
Shiv Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 984 of 2017
In
Civil Writ Jurisdiction Case No.13762 of 2016
======================================================
Rewati Raman Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 995 of 2017
In
Civil Writ Jurisdiction Case No.14650 of 2016
======================================================
Amit Kumar Srivastava & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
39/50
with
Letters Patent Appeal No. 1002 of 2017
In
Civil Writ Jurisdiction Case No.12104 of 2016
======================================================
Vijay Kumar Mandal & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1008 of 2017
In
Civil Writ Jurisdiction Case No.16659 of 2016
======================================================
Anjani Kumar Srivastava & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1009 of 2017
In
Civil Writ Jurisdiction Case No.18486 of 2016
======================================================
Rakesh Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1028 of 2017
In
Civil Writ Jurisdiction Case No.14852 of 2016
======================================================
Manish Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1057 of 2017
In
Civil Writ Jurisdiction Case No.15513 of 2016
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
40/50
======================================================
Gyanendra Kumar Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1056 of 2017
In
Civil Writ Jurisdiction Case No.15134 of 2016
======================================================
Saroj Kumar Srivastva & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1097 of 2017
In
Civil Writ Jurisdiction Case No.11955 of 2016
======================================================
Chandra Mohan Ray & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1152 of 2017
In
Civil Writ Jurisdiction Case No.16565 of 2016
======================================================
Rajeev Bhusan & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1200 of 2017
In
Civil Writ Jurisdiction Case No.13659 of 2016
======================================================
Ritesh Kumar & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
41/50
Letters Patent Appeal No. 1258 of 2017
In
Civil Writ Jurisdiction Case No.16061 of 2016
======================================================
Rizwan Ahmad
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1642 of 2017
In
Civil Writ Jurisdiction Case No.14551 of 2016
======================================================
Bhola Prasad Singh & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1824 of 2017
In
Civil Writ Jurisdiction Case No.11499 of 2016
======================================================
Sushil Kumar Pandey & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Appearance :
(In Letters Patent Appeal No. 535 of 2017)
For the Appellant/s : Mr. Ashish Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 111 of 2018)
For the Appellant/s : Mr. Kamal Kishore Singh
For the Respondent/s : Mr. Anjani Kumar -Aag4
(In Letters Patent Appeal No. 195 of 2018)
For the Appellant/s : Mr. Manoj Kumar Sinha
For the Respondent/s : Mr. Anjani Kumar -Aag4
(In Letters Patent Appeal No. 353 of 2017)
For the Appellant/s : Mr. Sanjay Kumar
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 364 of 2017)
For the Appellant/s : Mr. Dhananjay Kumar
For the Respondent/s : Mr. Anjani Kumar Aag-4
(In Letters Patent Appeal No. 440 of 2017)
For the Appellant/s : Mr. Rajeev Kumar Singh
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 462 of 2017)
For the Appellant/s : Mr. Ravi Prakash Dwivedi
For the Respondent/s : Mr.
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
42/50
(In Letters Patent Appeal No. 466 of 2017)
For the Appellant/s : Mr. Prabhat Ranjan Singh
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 467 of 2017)
For the Appellant/s : Mr. Dilip Kumar Roy
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 470 of 2017)
For the Appellant/s : Mr. Manoj Kumar Sinha
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 469 of 2017)
For the Appellant/s : Mr. Manoj Kumar Sinha
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 472 of 2017)
For the Appellant/s : Mr. Manoj Kumar Sinha
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 474 of 2017)
For the Appellant/s : Mr. Rana Baljit Singh
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 480 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 477 of 2017)
For the Appellant/s : Mr. Manoj Kumar Sinha
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 483 of 2017)
For the Appellant/s : Mr. Manoj Kumar Sinha
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 478 of 2017)
For the Appellant/s : Mr. Ravi Prakash Dwivedi
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 486 of 2017)
For the Appellant/s : Mr. Manoj Kumar Sinha
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 491 of 2017)
For the Appellant/s : Mr. Mukesh Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 494 of 2017)
For the Appellant/s : Mr. Anil Kumar Singh
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 497 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 498 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 499 of 2017)
For the Appellant/s : Mr. Chandra Moleshwar
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 503 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 502 of 2017)
For the Appellant/s : Mr. Nilesh Kumar
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 504 of 2017)
For the Appellant/s : Mr. Gopal Govind Mishra
For the Respondent/s : Mr.
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
43/50
(In Letters Patent Appeal No. 506 of 2017)
For the Appellant/s : Mr. Nilesh Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 510 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 509 of 2017)
For the Appellant/s : Mr. Rewti Kant Raman
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 512 of 2017)
For the Appellant/s : Mr. Chandra Moleshwar
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 520 of 2017)
For the Appellant/s : Mr. Chandra Moleshwar
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 523 of 2017)
For the Appellant/s : Mr. Pankaj Kumar Jha
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 524 of 2017)
For the Appellant/s : Mr. Vinay Kumar Mishra
For the Respondent/s : Mr. Anjani Kumar- Aag4
(In Letters Patent Appeal No. 526 of 2017)
For the Appellant/s : Mr. Shashi Bhushan Singh
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 529 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 533 of 2017)
For the Appellant/s : Mr. Ashish Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 531 of 2017)
For the Appellant/s : Mr. Ashish Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 532 of 2017)
For the Appellant/s : Mr. Pranav Kumar
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 539 of 2017)
For the Appellant/s : Mr. Pankaj Kumar Jha
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 536 of 2017)
For the Appellant/s : Mr. Shashi Bhushan Singh
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 543 of 2017)
For the Appellant/s : Mr. Ravi Kumar
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 546 of 2017)
For the Appellant/s : Mr. Shashi Bhushan Singh
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 547 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 550 of 2017)
For the Appellant/s : Mr. Gopal Govind Mishra
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 551 of 2017)
For the Appellant/s : Mr. Pankaj Kumar Jha
For the Respondent/s : Mr. Anjani Kumar-Aag4
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
44/50
(In Letters Patent Appeal No. 552 of 2017)
For the Appellant/s : Mr. Pranav Kumar
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 553 of 2017)
For the Appellant/s : Mr. Pranav Kumar
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 555 of 2017)
For the Appellant/s : Mr. Pranav Kumar
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 556 of 2017)
For the Appellant/s : Mr. Shashi Bhushan Singh
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 557 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 563 of 2017)
For the Appellant/s : Mr. Rakesh Ranjan
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 564 of 2017)
For the Appellant/s : Mr. Gopal Govind Mishra
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 562 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 567 of 2017)
For the Appellant/s : Mr. Pawan Kumar
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 569 of 2017)
For the Appellant/s : Mr. Anjani Kumar Jha
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 574 of 2017)
For the Appellant/s : Mr. Rajeev Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 573 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 570 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 586 of 2017)
For the Appellant/s : Mr. Pramod Mishra
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 584 of 2017)
For the Appellant/s : Mr. Gopal Govind Mishra
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 591 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 594 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 599 of 2017)
For the Appellant/s : Mr. Rajeev Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 600 of 2017)
For the Appellant/s : Mr. Rajeev Kumar Singh
For the Respondent/s : Mr.
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
45/50
(In Letters Patent Appeal No. 607 of 2017)
For the Appellant/s : Mr. Shashi Bhushan Kumar
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 605 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 608 of 2017)
For the Appellant/s : Mr. Suresh Prasad Sharma
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 609 of 2017)
For the Appellant/s : Mr. Vinay Kumar Mishra
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 375 of 2018)
For the Appellant/s : Mr. Ashok Kumar
For the Respondent/s : Mr. Anjani Kumar -Aag4
(In Letters Patent Appeal No. 611 of 2017)
For the Appellant/s : Mr. Kamal Kishore Singh
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 613 of 2017)
For the Appellant/s : Mr. Kamal Kishore Singh
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 615 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 616 of 2017)
For the Appellant/s : Mr. Rajeev Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 621 of 2017)
For the Appellant/s : Mr. Umesh Chandra Verma
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 619 of 2017)
For the Appellant/s : Mr. Arvind Kumar Pandey
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 623 of 2017)
For the Appellant/s : Mr. Dhananjay Kumar Gupta
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 637 of 2017)
For the Appellant/s : Mr. Rajeev Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 631 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 630 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 633 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 634 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 641 of 2017)
For the Appellant/s : Mr. Rajesh Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 645 of 2017)
For the Appellant/s : Mr. Vijay Kumar Singh
For the Respondent/s : Mr. Anjani Kumar-Aag4
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
46/50
(In Letters Patent Appeal No. 647 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 646 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 654 of 2017)
For the Appellant/s : Mr. Ramesh Kumar Thakur
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 660 of 2017)
For the Appellant/s : Mr. Subodh Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 664 of 2017)
For the Appellant/s : Mr. Ravi Prakash Dwivedi
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 663 of 2017)
For the Appellant/s : Mr. Ravi Prakash Dwivedi
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 665 of 2017)
For the Appellant/s : Mr. Pramod Mishra
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 672 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 676 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 674 of 2017)
For the Appellant/s : Mr. Pankaj Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 680 of 2017)
For the Appellant/s : Mr. Rajesh Ranjan
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 684 of 2017)
For the Appellant/s : Mr. Rajiv Ranjan
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 683 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 682 of 2017)
For the Appellant/s : Mr. Rajesh Ranjan
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 689 of 2017)
For the Appellant/s : Mr. Harendra Prasad
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 690 of 2017)
For the Appellant/s : Mr. Ranjay Kumar Patel
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 699 of 2017)
For the Appellant/s : Mr. Satish Kumar Sinha
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 700 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 693 of 2017)
For the Appellant/s : Mr. Sanjeev Kumar Singh
For the Respondent/s : Mr. Anjani Kumar- Aag4
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
47/50
(In Letters Patent Appeal No. 696 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 695 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 705 of 2017)
For the Appellant/s : Mr. Ashok Kumar
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 712 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 711 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 722 of 2017)
For the Appellant/s : Mr. Satya Prakash
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 726 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 725 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 724 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 730 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 732 of 2017)
For the Appellant/s : Mr. Brij Bihari Tiwary
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 737 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 736 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 740 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 744 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 748 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 754 of 2017)
For the Appellant/s : Mr. Rana Baljit Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 768 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 771 of 2017)
For the Appellant/s : Mr. Kamal Kishore Singh
For the Respondent/s : Mr. Anjani Kumar-Aag4
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
48/50
(In Letters Patent Appeal No. 776 of 2017)
For the Appellant/s : Mr. Alok Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 789 of 2017)
For the Appellant/s : Mr. Ravi Prakash Dwivedi
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 791 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 794 of 2017)
For the Appellant/s : Mr. Pranav Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 817 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 830 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 837 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 836 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 835 of 2017)
For the Appellant/s : Mr. Satya Ranjan Sinha
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 843 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 847 of 2017)
For the Appellant/s : Mr. Anuj Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 851 of 2017)
For the Appellant/s : Mr. Rajeev Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 850 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 857 of 2017)
For the Appellant/s : Mr. Kumod Kumar Shrivastaw
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 866 of 2017)
For the Appellant/s : Mr. Pranav Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 868 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 893 of 2017)
For the Appellant/s : Mr. Jeetendra Narayan
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 898 of 2017)
For the Appellant/s : Mr. Virendra Prasad
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 900 of 2017)
For the Appellant/s : Mr. Pranav Kumar
For the Respondent/s : Mr.
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
49/50
(In Letters Patent Appeal No. 908 of 2017)
For the Appellant/s : Mr. Dilip Kumar Tondon
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 933 of 2017)
For the Appellant/s : Mr. Anil Kumar Singh
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 948 of 2017)
For the Appellant/s : Mr. Vijay Kumar Singh
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 957 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 969 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 968 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 972 of 2017)
For the Appellant/s : Mr. Rajeev Kumar Singh
For the Respondent/s : Mr. Anjani Kumar- Aag4
(In Letters Patent Appeal No. 977 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 976 of 2017)
For the Appellant/s : Mr. Sushant Praveer
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 983 of 2017)
For the Appellant/s : Mr. Rajiv Ranjan
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 984 of 2017)
For the Appellant/s : Mr. Rajiv Ranjan
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 995 of 2017)
For the Appellant/s : Mr. Jeetendra Narayan
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 1002 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 1008 of 2017)
For the Appellant/s : Mr. Rajeev Ranjan
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 1009 of 2017)
For the Appellant/s : Mr. Jeetendra Narayan
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 1028 of 2017)
For the Appellant/s : Mr. Sangeet Deokuliar
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 1057 of 2017)
For the Appellant/s : Mr. Pramod Mishra
For the Respondent/s : Mr. Anjani Kumar-Aag4
(In Letters Patent Appeal No. 1056 of 2017)
For the Appellant/s : Mr. Arun Kumar
For the Respondent/s : Mr. Anjani Kumar- Aag4
(In Letters Patent Appeal No. 1097 of 2017)
For the Appellant/s : Mr. Ram Prawesh Kumar
For the Respondent/s : Mr. Anjani Kumar-Aag4
Patna High Court LPA No.535 of 2017(8) dt.02-04-2018
50/50
(In Letters Patent Appeal No. 1152 of 2017)
For the Appellant/s : Mr. Raju Giri
For the Respondent/s : Mr. Anjani Kumar -Aag4
(In Letters Patent Appeal No. 1200 of 2017)
For the Appellant/s : Mr. Santosh Kumar
For the Respondent/s : Mr. Anjani Kumar -Aag4
(In Letters Patent Appeal No. 1258 of 2017)
For the Appellant/s : Mr. Md. Qumrul Hoda
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 1642 of 2017)
For the Appellant/s : Mr. Krishna Prasad Singh
For the Respondent/s : Mr. Anjani Kumar -Aag4
(In Letters Patent Appeal No. 1824 of 2017)
For the Appellant/s : Mr. Abhay Kumar Pandey
For the Respondent/s : Mr. Anjani Kumar -Aag4
======================================================
CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
and
HONOURABLE JUSTICE SMT. NILU AGRAWAL
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI)
8 02-04-2018Matter to come up on 11th of April, 2018 as agreed between the parties.
(Ajay Kumar Tripathi, J) ( Nilu Agrawal, J) sk U