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Union of India - Section

Section 99 in The Petroleum Rules, 2002

99. Relaying or repairs to a pipeline in public interest

.-Where the Chief Controller is of the opinion that it is in the interest of public safety to do so, he may, by a notice in writing given to the owner of the pipeline, require such owner, to relay, renew or repair such pipeline in accordance with such requirements as may be specified in such notice.