Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119] [Entire Act] NCT Delhi - Subsection Section 119(e) in The Delhi Excise Rules, 2010 (e)any person in any quantity which he is permitted to possess without permit or licence under the rules or as may be specified in his licence or permit.