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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Sikkim - Subsection

Section 77(2)(k) in Sikkim Co-Operative Societies Act, 1978

(k)after consulting the members of the society to dispose of the surplus if any, remaining after paying the claims against the society in the' manner prescribed; and