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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(b) in The U.P. Wheat Products Control and Distribution Order, 1967

(b)a flour mill which is a party to subsisting agreement with the Central Government for allotment of imported wheat by the latter to the former, for purposes of milling shall-
(i)mill and indigenous, wheat, or
(ii)sell or offer for sale any product of indigenous wheat.