Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act] State of Tamilnadu - Subsection Section 36(3)(xvi) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017 (xvi)to discharge the functions of a monitoring authority where so appointed by the Children's Court;