Section 2(a) in The Orissa Motor Vehicles Taxation Act, 1975
(a)[ "gross vehicle weight" means in respect of any vehicle the total weight of the vehicle and load certified and registered by the registering authority under the Motor Vehicles Act as permissible for that vehicle; [Clauses (a) to (d) substituted vide Orissa Act No. 12 of 1993 w.e.f. 1.6.1993.]
