Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

State of Punjab - Subsection

Section 88(1)(ii) in The Punjab State Election Commission Act, 1994

(ii)the names of all persons, who have been proved at the trial to have been guilty of any corrupt practice; and