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Union of India - Section

Section 52 in The Railway Protection Force Rules, 1987

52. Verification .

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52.1As soon as a recruit is selected but before he is formally appointed to the Force,his character and antecedents shall be got verified in accordance with the procedureprescribed by the Central Government from time to time.
52.2Where after verification, a recruit is not found suitable for the Force, he shall notbe appointed as a member of the Force.