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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(b) in Rules for Grant of Financial Aid to Probationers

(b)that having due regard to the home visits already made and to be made further by the District Probation Officer, the reporting of the probationer in the office of the District Probation Officer has become essential for the exercise of effective supervision;