Section 50(8)(b) in Oriental Bank of Commerce (Employees') Pension Regulations, 1995

[Cites 0, Cited by 0] [Section 50(8)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(8)(b) in Oriental Bank of Commerce (Employees') Pension Regulations, 1995

(b)has professional qualifications but the matters in respect of which such practice is to be set up are such as are likely to give his clients an unfair advantage by reason of his previous official position or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 50(8)(b) in Oriental Bank of Commerce (Employees') Pension Regulations, 1995