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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(iv) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(iv)on and from the date of commencement of this Act, all colleges and autonomous institutions including post-graduate departments imparting education in samskrita and veda previously admitted to the privileges of or affiliated to the Universities of Karnataka, Mysore, Bangalore, Tumkur, Gulbarga, Mangalore, Women and Kuvempu shall be deemed to be admitted to the privileges of or affiliated to the University: