Bombay High Court
Shri. Anup Laxmichand Anand vs Taluka Inspector Land Record, Maval ... on 28 November, 2018
Bench: A.S. Oka, Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 10830 OF 2018
Shri. Anup Laxmichand Anand ....Petitioner
V/S
Taluka Inspector Land Record, Maval Taluka ....Respondent
Dist. Pune And Ors Mr Uday Bhagwanrao Nighot For Petitioner Mr Y.S. Khochare AGP for R.no. 1 To 4 For Respondent CORAM : A.S. OKA & SANDEEP KASHINATH SHINDE, JJ DATE : 28th November, 2018 P.C. :
Not on Board. Taken on Board. Place the petition on 03/12/2018 on Production Board at 4.30 p.m. ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 28/11/2018 ::: Downloaded on - 30/12/2018 09:54:02 :::