Delhi High Court - Orders
Karti P. Chidambaram vs Central Bureau Of Investigation on 2 April, 2026
$~39, 40, 41, 42, 43, 44 & 87
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 30/2026 & CRL.M.A. 1364/2026
KARTI P. CHIDAMBARAM .....Petitioner
Through: Mr. Sidharth Luthra, Senior Advocate
with Mr. Arshdeep Singh Khurana,
Mr. Akshat Gupta, Ms. Sakshi
Tikmany, Mr. Sidak Singh Anand, Mr.
Madhav Aggarwal, Mr. Prakhar
Saunakiya, Ms. Madhusruthi
Neelakantan and Ms. Vidisha Bajaj,
Advocates
versus
CENTRAL BUREAU OF INVESTIGATION .....Respondent
Through: Mr. Anupam S. Sharma, SPP-CBI
with Ms. Harpreet Kalsi, Mr. Vashisht
Rao, Ms. Amisha P. Dash and Mr.
Abhiyant Singh, Advocates along with
Mr. Gaurav Mittal, SP/CBI/EO-II, Mr.
B.C. Chourasia, ASP/CBI/EO-II and
Mr. T. Himakaran Reddy,
SI/CBI/EO-II
+ CRL.REV.P. 100/2026 & CRL.M.A. 5141/2026 & CRL.M.A.
5142/2026 & CRL.M.A. 5143/2026
MANSOOR SIDDIQI .....Petitioner
Through: Mr. Aditya Wadhwa, Ms. Swastika
Thourwal and Mr. Raunaq Bali,
Advocates
versus
CENTRAL BUREAU OF INVESTIGATION .....Respondent
Through: Mr. Anupam S. Sharma, SPP-CBI
with Ms. Harpreet Kalsi, Mr. Vashisht
Rao, Ms. Amisha P. Dash and Mr.
CRL.REV.P. 30/2026 & other connected matters 1
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/04/2026 at 21:30:03
Abhiyant Singh, Advocates along with
Mr. Gaurav Mittal, SP/CBI/EO-II, Mr.
B.C. Chourasia, ASP/CBI/EO-II and
Mr. T. Himakaran Reddy,
SI/CBI/EO-II
+ CRL.REV.P. 107/2026 & CRL.M.A. 5280/2026 & CRL.M.A.
5281/2026 & CRL.M.A. 5282/2026
ANUP AGARWAL .....Petitioner
Through: Mr. Aditya Wadhwa, Ms. Swastika
Thourwal and Mr. Raunaq Bali,
Advocates
versus
CENTRAL BUREAU OF INVESTIGATION .....Respondent
Through: Mr. Anupam S. Sharma, SPP-CBI
with Ms. Harpreet Kalsi, Mr. Vashisht
Rao, Ms. Amisha P. Dash and Mr.
Abhiyant Singh, Advocates along with
Mr. Gaurav Mittal, SP/CBI/EO-II, Mr.
B.C. Chourasia, ASP/CBI/EO-II and
Mr. T. Himakaran Reddy,
SI/CBI/EO-II
+ CRL.REV.P. 108/2026 & CRL.M.A. 5283/2026 & CRL.M.A.
5284/2026 & CRL.M.A. 5285/2026
TALWANDI SABO POWER LIMITED .....Petitioner
Through: Mr. Aditya Wadhwa, Ms. Swastika
Thourwal and Mr. Raunaq Bali,
Advocates
versus
CENTRAL BUREAU OF INVESTIGATION .....Respondent
Through: Mr. Anupam S. Sharma, SPP-CBI
with Ms. Harpreet Kalsi, Mr. Vashisht
Rao, Ms. Amisha P. Dash and Mr.
Abhiyant Singh, Advocates along with
CRL.REV.P. 30/2026 & other connected matters 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/04/2026 at 21:30:03
Mr. Gaurav Mittal, SP/CBI/EO-II, Mr.
B.C. Chourasia, ASP/CBI/EO-II and
Mr. T. Himakaran Reddy,
SI/CBI/EO-II
+ CRL.REV.P. 109/2026 & CRL.M.A. 5289/2026 & CRL.M.A.
5290/2026 & CRL.M.A. 5291/2026
VIRAL MEHTA .....Petitioner
Through: Mr. Aditya Wadhwa, Ms. Swastika
Thourwal and Mr. Raunaq Bali,
Advocates
versus
CENTRAL BUREAU OF INVESTIGATION .....Respondent
Through: Mr. Anupam S. Sharma, SPP-CBI
with Ms. Harpreet Kalsi, Mr. Vashisht
Rao, Ms. Amisha P. Dash and Mr.
Abhiyant Singh, Advocates along with
Mr. Gaurav Mittal, SP/CBI/EO-II, Mr.
B.C. Chourasia, ASP/CBI/EO-II and
Mr. T. Himakaran Reddy,
SI/CBI/EO-II
+ CRL.REV.P. 73/2026 & CRL.M.A. 3369/2026 & CRL.M.A.
3370/2026
S. BHASKARARAMAN .....Petitioner
Through: Ms. Srutee Priyadarshini, Advocate
versus
CENTRAL BUREAU OF INVESTIGATION .....Respondent
Through: Mr. Anupam S. Sharma, SPP-CBI
with Ms. Harpreet Kalsi, Mr. Vashisht
Rao, Ms. Amisha P. Dash and Mr.
Abhiyant Singh, Advocates along with
Mr. Gaurav Mittal, SP/CBI/EO-II, Mr.
B.C. Chourasia, ASP/CBI/EO-II and
CRL.REV.P. 30/2026 & other connected matters 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/04/2026 at 21:30:03
Mr. T. Himakaran Reddy,
SI/CBI/EO-II
+ CRL.REV.P. 197/2026 & CRL.M.A. 10137/2026
CENTRAL BUREAU OF INVESTIGATION .....Petitioner
Through: Mr. Anupam S. Sharma, SPP-CBI
with Ms. Harpreet Kalsi, Mr. Vashisht
Rao, Ms. Amisha P. Dash and Mr.
Abhiyant Singh, Advocates
versus
S. BHASKARARAMAN & ORS. .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 02.04.2026
1. Heard further arguments in part.
2. List on 13.04.2026 at 3.30 PM for further arguments.
MANOJ JAIN, J APRIL 2, 2026/dr/sy CRL.REV.P. 30/2026 & other connected matters 4 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/04/2026 at 21:30:03