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Delhi High Court - Orders

Karti P. Chidambaram vs Central Bureau Of Investigation on 2 April, 2026

                          $~39, 40, 41, 42, 43, 44 & 87
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.REV.P. 30/2026 & CRL.M.A. 1364/2026
                                    KARTI P. CHIDAMBARAM                                                                   .....Petitioner
                                                                  Through:            Mr. Sidharth Luthra, Senior Advocate
                                                                                      with Mr. Arshdeep Singh Khurana,
                                                                                      Mr. Akshat Gupta, Ms. Sakshi
                                                                                      Tikmany, Mr. Sidak Singh Anand, Mr.
                                                                                      Madhav Aggarwal, Mr. Prakhar
                                                                                      Saunakiya,     Ms.      Madhusruthi
                                                                                      Neelakantan and Ms. Vidisha Bajaj,
                                                                                      Advocates
                                                                  versus

                                    CENTRAL BUREAU OF INVESTIGATION             .....Respondent
                                                Through: Mr. Anupam S. Sharma, SPP-CBI
                                                          with Ms. Harpreet Kalsi, Mr. Vashisht
                                                          Rao, Ms. Amisha P. Dash and Mr.
                                                          Abhiyant Singh, Advocates along with
                                                          Mr. Gaurav Mittal, SP/CBI/EO-II, Mr.
                                                          B.C. Chourasia, ASP/CBI/EO-II and
                                                          Mr.    T.     Himakaran        Reddy,
                                                          SI/CBI/EO-II

                          +         CRL.REV.P. 100/2026 & CRL.M.A. 5141/2026 & CRL.M.A.
                                    5142/2026 & CRL.M.A. 5143/2026
                                    MANSOOR SIDDIQI                           .....Petitioner
                                                                  Through:            Mr. Aditya Wadhwa, Ms. Swastika
                                                                                      Thourwal and Mr. Raunaq Bali,
                                                                                      Advocates
                                                                  versus

                                    CENTRAL BUREAU OF INVESTIGATION             .....Respondent
                                                Through: Mr. Anupam S. Sharma, SPP-CBI
                                                          with Ms. Harpreet Kalsi, Mr. Vashisht
                                                          Rao, Ms. Amisha P. Dash and Mr.



                          CRL.REV.P. 30/2026 & other connected matters                                                               1

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/04/2026 at 21:30:03
                                                                                       Abhiyant Singh, Advocates along with
                                                                                      Mr. Gaurav Mittal, SP/CBI/EO-II, Mr.
                                                                                      B.C. Chourasia, ASP/CBI/EO-II and
                                                                                      Mr.    T.     Himakaran      Reddy,
                                                                                      SI/CBI/EO-II

                          +         CRL.REV.P. 107/2026 & CRL.M.A. 5280/2026 & CRL.M.A.
                                    5281/2026 & CRL.M.A. 5282/2026
                                    ANUP AGARWAL                              .....Petitioner
                                                                  Through:            Mr. Aditya Wadhwa, Ms. Swastika
                                                                                      Thourwal and Mr. Raunaq Bali,
                                                                                      Advocates
                                                                  versus

                                    CENTRAL BUREAU OF INVESTIGATION             .....Respondent
                                                Through: Mr. Anupam S. Sharma, SPP-CBI
                                                          with Ms. Harpreet Kalsi, Mr. Vashisht
                                                          Rao, Ms. Amisha P. Dash and Mr.
                                                          Abhiyant Singh, Advocates along with
                                                          Mr. Gaurav Mittal, SP/CBI/EO-II, Mr.
                                                          B.C. Chourasia, ASP/CBI/EO-II and
                                                          Mr.    T.     Himakaran        Reddy,
                                                          SI/CBI/EO-II

                          +         CRL.REV.P. 108/2026 & CRL.M.A. 5283/2026 & CRL.M.A.
                                    5284/2026 & CRL.M.A. 5285/2026
                                    TALWANDI SABO POWER LIMITED               .....Petitioner
                                                                  Through:            Mr. Aditya Wadhwa, Ms. Swastika
                                                                                      Thourwal and Mr. Raunaq Bali,
                                                                                      Advocates
                                                                  versus

                                    CENTRAL BUREAU OF INVESTIGATION             .....Respondent
                                                Through: Mr. Anupam S. Sharma, SPP-CBI
                                                          with Ms. Harpreet Kalsi, Mr. Vashisht
                                                          Rao, Ms. Amisha P. Dash and Mr.
                                                          Abhiyant Singh, Advocates along with



                          CRL.REV.P. 30/2026 & other connected matters                                                     2

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/04/2026 at 21:30:03
                                                                                       Mr. Gaurav Mittal, SP/CBI/EO-II, Mr.
                                                                                      B.C. Chourasia, ASP/CBI/EO-II and
                                                                                      Mr.    T.     Himakaran     Reddy,
                                                                                      SI/CBI/EO-II

                          +         CRL.REV.P. 109/2026 & CRL.M.A. 5289/2026 & CRL.M.A.
                                    5290/2026 & CRL.M.A. 5291/2026
                                    VIRAL MEHTA                               .....Petitioner
                                                                  Through:            Mr. Aditya Wadhwa, Ms. Swastika
                                                                                      Thourwal and Mr. Raunaq Bali,
                                                                                      Advocates
                                                                  versus

                                    CENTRAL BUREAU OF INVESTIGATION             .....Respondent
                                                Through: Mr. Anupam S. Sharma, SPP-CBI
                                                          with Ms. Harpreet Kalsi, Mr. Vashisht
                                                          Rao, Ms. Amisha P. Dash and Mr.
                                                          Abhiyant Singh, Advocates along with
                                                          Mr. Gaurav Mittal, SP/CBI/EO-II, Mr.
                                                          B.C. Chourasia, ASP/CBI/EO-II and
                                                          Mr.    T.     Himakaran        Reddy,
                                                          SI/CBI/EO-II

                          +         CRL.REV.P. 73/2026 & CRL.M.A.                                 3369/2026                &     CRL.M.A.
                                    3370/2026
                                    S. BHASKARARAMAN                                                                           .....Petitioner
                                                                  Through:            Ms. Srutee Priyadarshini, Advocate

                                                                  versus

                                    CENTRAL BUREAU OF INVESTIGATION             .....Respondent
                                                Through: Mr. Anupam S. Sharma, SPP-CBI
                                                          with Ms. Harpreet Kalsi, Mr. Vashisht
                                                          Rao, Ms. Amisha P. Dash and Mr.
                                                          Abhiyant Singh, Advocates along with
                                                          Mr. Gaurav Mittal, SP/CBI/EO-II, Mr.
                                                          B.C. Chourasia, ASP/CBI/EO-II and




                          CRL.REV.P. 30/2026 & other connected matters                                                                  3

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/04/2026 at 21:30:03
                                                                                       Mr.    T.    Himakaran                       Reddy,
                                                                                      SI/CBI/EO-II

                          +         CRL.REV.P. 197/2026 & CRL.M.A. 10137/2026
                                    CENTRAL BUREAU OF INVESTIGATION                                                          .....Petitioner
                                                                  Through:            Mr. Anupam S. Sharma, SPP-CBI
                                                                                      with Ms. Harpreet Kalsi, Mr. Vashisht
                                                                                      Rao, Ms. Amisha P. Dash and Mr.
                                                                                      Abhiyant Singh, Advocates
                                                                  versus

                                    S. BHASKARARAMAN & ORS.                                                                .....Respondent
                                                                  Through:
                                    CORAM:
                                    HON'BLE MR. JUSTICE MANOJ JAIN
                                                 ORDER

% 02.04.2026

1. Heard further arguments in part.

2. List on 13.04.2026 at 3.30 PM for further arguments.

MANOJ JAIN, J APRIL 2, 2026/dr/sy CRL.REV.P. 30/2026 & other connected matters 4 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/04/2026 at 21:30:03