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[Cites 0, Cited by 1] [Section 4(2)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2)(b) in The West Bengal Rural Employment And Production Act, 1976

(b)in respect of a coal-bearing land, at the rate of [twenty per centum] of the annual value of coal-bearing land as defined in clause (1) of section 3;