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[Cites 0, Cited by 10] [Entire Act]

State of Punjab - Section

Section 17 in The Punjab Co-operative Societies Act, 1961

17. Members not to exercise rights till due payments made.

- No member of a co- operative society shall exercise the rights of member unless he has made such payments to the society in respect of membership or has acquired such interest in the society as may be specified in the bye-laws.