Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(4) in The Manipur Municipalities Act,1994.

(4)The State Government may from time to time direct the municipality to impose any tax or to modify the rate of any tax already imposed.