Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30B] [Entire Act] State of Odisha - Subsection Section 30B(2) in The Orissa Co-operative Societies Rules, 1965 (2)The Election Officer shall preside over the meeting and he shall call for nomination of the candidate for the election of the President of the Society.
